Citation : 2023 Latest Caselaw 2603 Cal/2
Judgement Date : 12 September, 2023
OCD-6
ORDER SHEET
CS/12/2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Commercial Division]
SUNDEEP BHUTORIA AND ORS
-VS-
WIGAN AND LEIGH COLLEGE (INDIA) LTD
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : September 12, 2023.
Appearance:
Mr. Sarvapriya Mukherjee, Adv.
Mr. Ayan Dutta, Adv. Mr. Dwip Raj Basu, Adv.
...for the plaintiffs
The Court: Counsel for the plaintiffs is present.
Hearing concluded.
Fix for judgment.
(KRISHNA RAO, J.)
RS
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