Srei Equipment Finance Limited vs Rachna Jaiswal And Anr
2023 Latest Caselaw 2588 Cal/2

OD-33
                                 ORDER SHEET

                                 EC/212/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                     SREI EQUIPMENT FINANCE LIMITED
                                  VS
                        RACHNA JAISWAL AND ANR.

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 8th September, 2023.

                                                                        Appearance:
                                                         Mr. Swatarup Banerjee, Adv.
                                                        Ms. Archana Chowdhary, Adv.

                                                               Mr. Supratic Roy, Adv.
                                                           Mr. Raushan Kr. Ray, Adv.
                                                            Ms. Shahina Haque, Adv.
                                                                 ...for the respondent

The Court: The cross-examination of the judgment-debtor no.2 will

continue on 6th October, 2023.

Two applications have been filed on behalf of the judgment-debtors

nullifying the proceedings on the ground of unilateral appointment of the

Arbitrator and jurisdiction. These two applications are running in the list.

(MOUSHUMI BHATTACHARYA, J.)

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