Citation : 2023 Latest Caselaw 2574 Cal/2
Judgement Date : 6 September, 2023
OD - 22,62
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Jurisdiction
ORIGINAL SIDE
EC/364/2018
IA NO: GA/1/2023
ESKAY BROTHERS STEELS LIMITED
VS
AJAJY JAISWAL
EC/363/2018
IA NO: GA/1/2023
PANKAJ KUMAR GOEL
VS
AJAY JAISWAL
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 6th September, 2023.
Appearance:
Mr. Arnab Chakraborty, Adv. Mr. Sukalyan Chakraborty, Adv.
... for the decree holder.
Mr. Chayan Gupta, Adv. Mr. Niladri Banerjee, Adv. Mr. Dipankar Thakur, Adv. ... for judgment debtor.
The Court : At the instance of the award holder, let this matter along
with CC/99/2023 appear on 4 October, 2023.
(RAVI KRISHAN KAPUR, J.)
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