Sarita Batura vs Navin Shah
2023 Latest Caselaw 2572 Cal/2

OD-55
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/464/2014
                                 SARITA BATURA
                                       VS
                                  NAVIN SHAH

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Mr. Pratil Kumar Bhattacharyya, Adv.

...for the decree-holder.

Mr. Aritra Basu, Adv.

Mr. Arka Banerjee, Adv.

...for the judgment-debtor.

The Court: An offer is made to make payment of an amount of Rs.50 lakhs

by the judgment-debtor in instalments without prejudice to their rights and

contentions of the parties. The decree-holder rejects such offer.

Let this matter appear on 28 September, 2023 under the heading

'Examination of Judgment-debtor'.

In the meantime, the judgment-debtor is directed to revise the suggested

offer for payment.

(RAVI KRISHAN KAPUR, J.)

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