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Kotak Mahindra Prime Ltd vs Amit Manpuria
2023 Latest Caselaw 2569 Cal/2

Citation : 2023 Latest Caselaw 2569 Cal/2
Judgement Date : 6 September, 2023

Calcutta High Court
Kotak Mahindra Prime Ltd vs Amit Manpuria on 6 September, 2023
OD-65
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                   EC/63/2019

                          KOTAK MAHINDRA PRIME LTD
                                     VS
                               AMIT MANPURIA

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Mr. Jit Ray, Adv.

Mr. Abir Das, Adv.

Mr. Piyush Kumar, Adv.

The Court : The judgment debtor prays for an opportunity to pay costs in

terms of the order dated 29 August, 2023, let this matter appear on 8 September,

2023.

In the meantime, the judgment debtor is directed to pay costs in terms of the

earlier order of Court. In default of appearance appropriate orders for warrant of

arrest would be issued on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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