Probir Kumar Das vs Pradip Kumar Das
2023 Latest Caselaw 2557 Cal/2

OD - 26
                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Jurisdiction
                                ORIGINAL SIDE

                                 EC/634/2018
                         IA NO: GA/1/2021, GA/2/2022

                              PROBIR KUMAR DAS
                                      VS
                              PRADIP KUMAR DAS

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Mr. Diptomoy Talukder Adv.

Ms. Neelam Gupta, Adv.

... for the decree holder.

The Court : It is submitted on behalf of the award holder that an

aggregate amount of Rs. 71 lakhs approximately is due and payable by the

judgment debtor till July, 2023.

Without prejudice to their rights and contentions, the judgment

debtor is directed to take instruction as to whether any payment can be

made to the award holder on account of their outstanding dues till disposal

of this application.

Let this matter appear for further hearing on 26 September, 2023.

(RAVI KRISHAN KAPUR, J.)

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