Corporation And Ors vs State Of West Bengal And Ors
2023 Latest Caselaw 2556 Cal/2

OD       -   1
                             IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                         ORIGINAL SIDE


                                             WPO/2289/2022
                                             IA NO.GA/2/2023

                                             THE KOLKATA MUNICIPAL
                                             CORPORATION AND ORS.
                                                    -Versus-
                                             STATE OF WEST BENGAL AND ORS.

BEFORE :
THE HON'BLE JUSTICE SUVRA GHOSH

Date : 6th September, 2023 Appearance :

Mr.Suddhasatva Banerjee, Adv.

Mr. Soumabha Ghose, Adv.

Mr.Pushan Kar, Adv.

Mr.Sagnik Manukder, Adv.

Ms.Ananya Das, Adv.

Mr.T.M. Siddiqui, Adv. Mr.Mrinal Kanti Ghosh, Adv.

Mr. Alak Kumar Ghosh, Adv. Mr.Gopal Chandra Das, Adv.

The Court : Written notes of arguments submitted on

behalf of the petitioners in WPO 2289 of 2022 is taken on

record.

Arguments concluded. Judgment reserved.

(SUVRA GHOSH, J.)

S.Das/