Citation : 2023 Latest Caselaw 2551 Cal/2
Judgement Date : 6 September, 2023
OCD-6
ORDER SHEET
AP/495/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
SMT. BHARATI OJHA
Versus
SIMPLEX INFRASTRUCTURES LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : September 6, 2023.
Appearance:
Mr. Supratim Laha, Adv.
Mr. Bikash Shaw, Adv.
...for the petitioner
Mr. Snehasis Sen, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner seeks to file list
of dates in the matter although counsel submits that the point in issue is
identical to AP/490/2023.
List this matter on 12th September, 2023 under the heading "For
Judgment".
(MOUSHUMI BHATTACHARYA, J.)
sg.
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