Dredging And Desiltation Co. Pvt. ... vs Mackintosh Burn And Northern ...
2023 Latest Caselaw 2537 Cal/2

OC-40
                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                                   EC/322/2023

            DREDGING AND DESILTATION CO. PVT. LTD.
                            VS
  MACKINTOSH BURN AND NORTHERN EXPRESS CONSORTIUM AND ORS.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 5th September, 2023.

Appearance:

Mr. Sankarsan Sarkar, Adv.

Ms. Kalpana Singhania, Adv.

...for the decree-holder

Ms. Pragya Bhowmick, Adv.

Mr. Arnab Chakraborty, Adv.

...for the judgment-debtor nos. 1 & 2

Mr. Shayak Mitra, Adv.

Mr. Debojyoti Das, Adv.

...for the judgment-debtor no. 3

The Court:- Since learned counsel appearing for the decree-holder

expresses a doubt as to whether the decretal amount of Rs.2 Crores has been

put in by the judgment-debtors or not, list this matter on 12th September, 2023

for the judgment-debtors to file an affidavit to that effect.

Learned counsel appearing for the judgment-debtor submits that the

decree has been stayed by the Division Bench by its order dated 14th August,

2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)