Manish Jain vs Suresh Kumar Saraf
2023 Latest Caselaw 2534 Cal/2

OD-35
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                 EC/42/2019
                                 MANISH JAIN
                                     VS
                             SURESH KUMAR SARAF

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th September, 2023.

Appearance:

Mr. Rudrajit Sarkar, Adv. Mr. Debangshu Dinda, Adv. ...for the decree-holder.

Mr. Satadeep Bhattacharjee, Adv. Mr. Prasant Kumar Tripathi, Adv.

...for the judgment-debtor.

The Court: Affidavit-in-Reply filed on behalf of the decree-holder is kept

with the records.

At the instance of the parties, let this matter appear on 29 September,

2023.

(RAVI KRISHAN KAPUR, J.)

s.pal