Npr Finance Limited vs Sanjay Khemani
2023 Latest Caselaw 2528 Cal/2

OD-47-48
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                                EC/1071/2015
                    IA NO: GA/1/2016(Old No:GA/3661/2016)


                              NPR FINANCE LIMITED
                                      VS
                                SANJAY KHEMANI

                                   EC/1072/2015

                        RANI LEASING & FINANCE LIMITED
                                      VS
                               SANJAY KHEMANI


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th September, 2023.

Appearance:

Ms. Radhika Singh, Adv.

The Court : Let this matter appear under the heading 'For Examination of

Judgment Debtor' on 28 September, 2023. The judgment debtor is directed to be

present on the returnable date. The presence of the judgment debtor is also noted

today.

The fresh Affidavit of Assets in terms of the earlier order of Court is also

furnished to the Advocate for the award holder. It is submitted that some of the

documents sought for from award debtor have not been made available.

Liberty is granted to the Advocate appearing on behalf of the award holder to

furnish the list of such all documents sought for from the judgment debtor, if

available, prior to the seven days of the next date of hearing.

(RAVI KRISHAN KAPUR, J.)

SK.