Citation : 2023 Latest Caselaw 2522 Cal/2
Judgement Date : 5 September, 2023
OC-41
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
EC/341/2023
M/S. SOUTH CITY PROJECTS (KOLKATA) LIMITED
VS
IDEAL REAL ESTATES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 5th September, 2023.
Appearance:
Mr. Satadeep Bhattacharya, Adv.
Ms. Trini Joarder, Adv. ...for the petitioner
Mr. Paritosh Sinha, Adv. ...for the judgment-debtor
The Court:- Let a copy of the execution case be served on the judgment-
debtor.
List this matter on 19th September, 2023 as prayed for.
(MOUSHUMI BHATTACHARYA, J.)
T.O.
A.R.(C.R.)
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