Magma Fincorp Limited vs Kalyani Mahapatra
2023 Latest Caselaw 2512 Cal/2

Citation : 2023 Latest Caselaw 2512 Cal/2
Judgement Date : 4 September, 2023

Calcutta High Court

Magma Fincorp Limited vs Kalyani Mahapatra on 4 September, 2023

O-16
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/133/2015
                    IA NO: GA/2/2017(Old No:GA/2336/2017)
                           MAGMA FINCORP LIMITED
                                     VS
                             KALYANI MAHAPATRA

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th September, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

...for the decree-holder.

The Court: At the instance of the decree-holder, let this matter appear on

27 September, 2023. The judgment-debtor remains unrepresented.

(RAVI KRISHAN KAPUR, J.)

s.pal

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