Kunal Finance And Credit Pvt. ... vs Vinayak Mica Export Company And ...
2023 Latest Caselaw 2509 Cal/2

OC-4
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Commercial Division]

                                   CS/4/2020
                                IA No.GA/5/2023

                 KUNAL FINANCE AND CREDIT PVT. LIMITED
                                  -VS-
                 VINAYAK MICA EXPORT COMPANY AND ORS.


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : September 4, 2023.

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Sankarsan Sarkar, Adv.

Mr. Shayak Mitra, Adv.

Mr. Aditya Kanodia, Adv.

... for the plaintiff

Ms. Aasia Hassan, Adv.

... for the defendants

The Court: Counsel for the respective parties are present.

Learned counsel for the plaintiff prays for three weeks' time to file

examination in chief on affidavit of the plaintiff's witness.

Counsel for the defendant submits that the defendant is intending to

prefer an appeal against the judgment dated 14th July, 2023.

In view of the submission made by the counsel for the respective

parties, the case is adjourned for three weeks.

Let the matter appear on 28th September, 2023 for witness action on

behalf of the plaintiff.

(KRISHNA RAO, J.)

RS