Tata Motors Finance Limited vs Sanjeev Singh & Anr
2023 Latest Caselaw 2503 Cal/2

Citation : 2023 Latest Caselaw 2503 Cal/2
Judgement Date : 4 September, 2023

Calcutta High Court

Tata Motors Finance Limited vs Sanjeev Singh & Anr on 4 September, 2023

O-38
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                     EC/60/2017


                          TATA MOTORS FINANCE LIMITED
                                      VS
                              SANJEEV SINGH & ANR



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th September, 2023.

The Court : At the instance of the award holder, let this matter appear in the

Monthly List of October, 2023.

The award holder is directed to effect service on the judgment debtor directly

and files an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.

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