Indusind Bank Ltd vs Sikha Barman & Anr
2023 Latest Caselaw 2490 Cal/2

O-21
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                    EC/389/2015



                                INDUSIND BANK LTD,
                                        VS
                               SIKHA BARMAN & ANR.



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th September, 2023.

Appearance:

Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

The Court : None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf. The matter was adjourned on 1 August,

2023 granting opportunity to the award debtor who remained unrepresented.

This is an application for execution of an award dated 17 November, 2014

for an amount of Rs.20,43,932.39/-. In view of the fact that no portion of the

award remained satisfied till date, let there shall be an order in terms of prayer (g)

of the Tabular Statement.

Let this matter appear in the Monthly List of October, 2023.

Affidavit of Service filed on behalf of the award holder be kept with the

records.

(RAVI KRISHAN KAPUR, J.)

SK.