Citation : 2023 Latest Caselaw 2478 Cal/2
Judgement Date : 1 September, 2023
OD-32
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/42/2020
KOTAK MAHINDRA BANK LIMITED
VS
ARUN KUMAR SINGH AND ANR.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 1st September, 2023.
Appearance:
Mr. Abhishek Bhattacharya, Adv.
Mr. Sarifil Haque, Adv.
...for the decree-holder
Mr. Dhananjay Nayak, Adv. ...for the judgment-debtor
The Court:- Both the parties represented through learned counsel are not
ready to proceed with the matter.
List this matter on 22nd September, 2023.
The judgment debtors are present in Court.
The warrants of arrest shall be kept in abeyance till the counsel are
ready in this matter.
(MOUSHUMI BHATTACHARYA, J.)
T.O.
A.R.(C.R.)
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