Mstc Limited vs Meherkiran Enterprises Limtied
2023 Latest Caselaw 2456 Cal/2

OCD-4

                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                                  EC/130/2022
                                IA NO: GA/1/2023

                             MSTC LIMITED
                                  VS
                     MEHERKIRAN ENTERPRISES LIMTIED


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st September, 2023.

Appearance:

Ms. Shreyasi Manna, Adv.

...for the decree-holder

Mr. Reetobrata Mitra, Adv.

Mr. Balarko Sen, Adv.

...for the judgment-debtor

The Court:- Learned counsel appearing for the award-debtor submits

that the Advocate-on-Record of the award-debtor has met with an accident.

Counsel hence seeks an adjournment on this ground.

List this matter on 29th September, 2023 as prayed for, also on behalf of

the award-holder.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)