Indusind Bank Limited vs Shaik Fardin & Anr
2023 Latest Caselaw 2454 Cal/2

OD-45
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                    EC/337/2018


                                INDUSIND BANK LIMITED
                                          VS
                                  SHAIK FARDIN & ANR



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

The Court : Despite directions dated 17 September, 2021, the Department

has still not filed a Report.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the time to file the Report is extended till the returnable

date.

As a matter of caution the award holder is also directed to effect service on

the judgment debtor and files an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.