Narayan Prasad Saraff And Ors vs Ashok Kumar Saraff & Anr
2023 Latest Caselaw 2769 Cal/2

OD-54

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/328/2018

                     NARAYAN PRASAD SARAFF AND ORS
                                  VS
                       ASHOK KUMAR SARAFF & ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd October, 2023.

Appearance Mr. Shaunak Mitra, Adv.

Mr. Sayantan Bose, Adv.

Ms. Ankita Choudhury, Adv.

Mr. Lalratan Mondal, Adv.

The Court: At the instance of the parties, let this matter appear on

11th October, 2023 under the heading "For Examination of the Judgement-

Debtors".

The judgment-debtor no. 2 is directed to be present on the returnable

date.

The parties are also directed to comply with the direction dated 6th

September, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag