Sana Imran vs The State Of West Bengal & Ors
2023 Latest Caselaw 7460 Cal

Calcutta High Court (Appellete Side)

Sana Imran vs The State Of West Bengal & Ors on 28 November, 2023

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28.11.2023

Court No.237 pg.

IN THE HIGH COURT AT CALCUTTA CRIMINAL REVISIONAL JURISDICTION APPELLATE SIDE

CRR 75 of 2017 with IA No. CRAN 1 of 2018 (CRAN 3059 of 2018)

Sana Imran Vs. The State of West Bengal & Ors.

Mr. Sandip Bhattacharyya Mr. Apalak Basu Mr. Dipta Banerjee ... For the petitioner

Mr. Binay Kumar Panda Mr. Subham Bhakat ... For the State

Mr. Kallol Mondal Mr. Krishan Ray Mr. Souvik Das Mr. Anamitra Banerjee ... For the opposite party nos.2 to 7

Hearing concluded. Judgment reserved.

(Bibhas Ranjan De, J.)