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M/S. Himadri Speciality Chemical ... vs The Commissioner Of Central ...
2023 Latest Caselaw 7428 Cal

Citation : 2023 Latest Caselaw 7428 Cal
Judgement Date : 20 November, 2023

Calcutta High Court (Appellete Side)
M/S. Himadri Speciality Chemical ... vs The Commissioner Of Central ... on 20 November, 2023
20.11.2023
    PB
Sl. No.1.

             WPA 22712 of 2017


             M/s. Himadri Speciality Chemical Ltd. & Anr.
                      Vs
             The Commissioner of Central Excise, Kolkata & Ors.



             Mr. Avra Mazumber,
             Ms. S. Kajaria.
                           ... For the Petitioners.

             Mr. U. S. Bhattacharyya,
             Mr. Abhradip Maity.
                         .......for the respondent.

Both the parties are present.

Liberty is granted to the petitioner to file fresh

short written notes of argument along with compilation

of judgments relied upon by it.

List this matter under the same heading on 24th

November, 2023.

( Md. Nizamuddin, J.)

 
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