Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Tapan Chakraborty vs Unknown
2023 Latest Caselaw 7412 Cal

Citation : 2023 Latest Caselaw 7412 Cal
Judgement Date : 17 November, 2023

Calcutta High Court (Appellete Side)

Tapan Chakraborty vs Unknown on 17 November, 2023

17.11.2023

IA No.:CRAN/1/2021 In CRA/118/2016

In the matter of: Tapan Chakraborty ..... appellant.

For the appellant:Mr. Soumya Basu Roy Chowdhuri, Adv.,

For the C.B.I: Mr. Phiroze Edulji, Adv., Mr. Samarat Goswamit, Adv.

The record of the instant appeal is produced today from the department for delivery of judgment.

Since I have received notification of transfer to Patna High Court, I am not in a position to deliver judgment in the instant matter. The record of the instant appeal be sent down to the department.

(Bibek Chaudhuri, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs