Aloke Kumar Sengupta vs Dr. Sipra Guha & Ors
2023 Latest Caselaw 7410 Cal

17.11.2023
sayandeep
Sl. No. 121
Ct. No. 04



                                     FAT 75 of 2019
                                            with
                            CAN 1 of 2020 (Old CAN 1623 of 2020)

                                   Aloke Kumar Sengupta
                                           -Versus-
                                      Dr. Sipra Guha & Ors.

                      Mr. Sanjay Saha
                                                     ..... for the appellant

                      The deficit Court fees as reported by the Stamp

              Reporter has been put in vide filing No. A-10680 on

              25.06.2019.      The office is directed to tag the deficit

              Court     fees    with    the   memorandum           of   appeal

              immediately.

                       In Re: CAN 1 of 2020 (Old CAN 1623 of 2020)


                      This is an application seeking stay of the

              operation of the judgment and decree passed by the

              Trial Court.

                      Let   such     application    be    served   upon    the

              respondents.

Accordingly, the appellant is directed to serve a

copy of the application upon respondents by speed post

and file affidavit-of-service on the next returnable date.

The application is made returnable two weeks

hence.

(Harish Tandon, J.)

(Madhuresh Prasad, J.)