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Prakash Kumar Thaker vs Bihar State Cooperative Mkt. ...
2023 Latest Caselaw 3262 Cal/2

Citation : 2023 Latest Caselaw 3262 Cal/2
Judgement Date : 30 November, 2023

Calcutta High Court

Prakash Kumar Thaker vs Bihar State Cooperative Mkt. ... on 30 November, 2023

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Commercial Division]

                                CS/634/2001
                           PRAKASH KUMAR THAKER
                                    VS
                  BIHAR STATE COOPERATIVE MKT. FEDERATION


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 30th November, 2023.

Appearance:

Mr. Subhasis Sengupta, Adv.

Mr. Avijit Dey, Adv.

..for the plaintiff

Mr. Chanchal Kumar Dutta, Adv.

Ms. K. Mullick, Adv.

..for the defendant.

The Court:- Notes of arguments are filed by the learned Counsels for the

parties.

Argument is concluded.

Reserved for judgment.

In the cause list the name of the defendant should appear as "The

Jharkhand State Cooperative Lac Marketing and Procurement Federation

Limited".

The department is directed to do the needful accordingly.

(SUGATO MAJUMDAR, J.) D.Ghosh

 
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