Mstc Limited vs Krishna Coke (India) Private Limited
2023 Latest Caselaw 3259 Cal/2

Calcutta High Court

Mstc Limited vs Krishna Coke (India) Private Limited on 30 November, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-7-8
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                 EC/597/2018
                     IA NO: GA/1/2019(Old No:GA/1205/2019)


                               MSTC LIMITED
                                     VS
                     KRISHNA COKE (INDIA) PRIVATE LIMITED

                                   AP/630/2018

                          KRISHNA COKE(INDIA) PVT. LTD
                                      VS
                                 MSTC LIMITED


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th November, 2023.

Appearance:

Mr. Ratnanko Banerjee, Sr. Adv.

Ms. Noelle Banerjee, Adv.

Mr. Dipak Dey, Adv.

Mr. Dipanjan Dey, Adv.

...for award holder.

Mr. Suman Kr. Dutt, Adv.

Mr. A.P. Agarwalla, Adv.

Mr. M. Gupta, Adv.

Mr. Jit Ray, Adv.

...for judgment debtor.

The Court : Let this matter appear under the heading 'For Examination of

Judgment Debtor' on 13 December, 2023.

The award debtor is directed to be represented by a competent officer for

examination on the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.