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J.K. Engineering Private Limited vs Ane Industries Pvt Ltd
2023 Latest Caselaw 3245 Cal/2

Citation : 2023 Latest Caselaw 3245 Cal/2
Judgement Date : 29 November, 2023

Calcutta High Court

J.K. Engineering Private Limited vs Ane Industries Pvt Ltd on 29 November, 2023

                                                                           OCD-2
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                                EC/316/2023
                    J.K. ENGINEERING PRIVATE LIMITED
                                    VS.
                          ANE INDUSTRIES PVT LTD
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date : 29TH November, 2023
                                                                      Appearance:
                                                             Mr.Ishaan Saha, Adv.
                                                       Mr. Karonjeet Sharma, Adv.
                                                         Mr. Nabbendu Das, Adv.
                                                                For decree-holder.
                                                        Mr. Rajarshree Dutta, Adv.
                                                                Sourjya Roy, Adv.
                                                               For the respondent.

THE COURT: Learned Counsel for the judgment-debtor has submitted that there is no decree at all since the relevant decree has been recalled by the Court, which passed the decree. Learned Counsel has further submitted that there is no scope for proceeding with the decree.

Learned Counsel appearing for the decree-holder has submitted that his client has preferred an appeal against the order which recalled the decree. He wants to file an appropriate application by Friday i.e. 1st December, 2023.

Decree-holder is at liberty to file the said application in accordance with law.

Photocopy of the order dated 8th September, 2023 be kept with the records.

List the matter on 1st December, 2023.

[APURBA SINHA RAY, J.]

dg/

 
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