Malay Kumar Banerjee vs The Official Trustee Of West Bengal And ...
2023 Latest Caselaw 3244 Cal/2

Calcutta High Court

Malay Kumar Banerjee vs The Official Trustee Of West Bengal And ... on 29 November, 2023

OD-09

                                      ORDER SHEET
                                       EC/314/2023
                            IN THE HIGH COURT AT CALCUTTA
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                     ORIGINAL SIDE



                                MALAY KUMAR BANERJEE
                                          -VS-
                     THE OFFICIAL TRUSTEE OF WEST BENGAL AND ORS.



BEFORE:
HON'BLE JUSTICE APURBA SINHA RAY
DATE: 29TH NOVEMBER 2023.


                                                                                   APPEARANCE:
                                     Mr. A. Kar, Adv.; Mr. M.A. Elahi, Adv., for the decree holder.
                            Mr. I. Nandi, Adv.; Mr. S. Konar, Adv., for the Official Trustee of W.B.



               THE COURT: The learned counsel for the judgment debtor seeks for an

accommodation for filing an appropriate application indicating the anomalies in the land details.

               The learned counsel for the decree holder raises no objection.

               Such application may be filed within two weeks from date.

               Liberty is granted to the learned counsel for the respondent no.1 to file vakalatnama

in the department.

List the matter on December 13, 2023.

(APURBA SINHA RAY, J)

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