Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited
2023 Latest Caselaw 3240 Cal/2

Calcutta High Court

Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited on 29 November, 2023

                                                                            OCD-1
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                EC/189/2023
               CONTEMPORARY BROKERS PRIVATE LIMITED AND ANR.
                                    VS
                     WILLIAMSON MAGOR AND CO. LIMITED.

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 29TH November, 2023 Appearance:

Mr.Ritoban Sarkar, Adv. Mr. Barnik Ghosh, Adv.

For judgment debtor.

Mr. Deepan Kr. Sarkar, Adv. Ms. Ananya Sinha, Adv.

Ms. Ashika Daga, Adv.

Mr. Jishnujit Roy, Adv. Mr. Aayush Lakhotia, Adv.

For the decree-holder.

THE COURT: Learned Counsel for the judgment-debtor has sought for an accommodation as his learned senior Counsel is not in town.

Learned Counsel for the decree-holder raises no objection. List the matter on 4th December, 2023.

[APURBA SINHA RAY, J.]

dg/