J. D. Electrical Products Private ... vs Purbachal Udyog
2023 Latest Caselaw 3239 Cal/2

Calcutta High Court

J. D. Electrical Products Private ... vs Purbachal Udyog on 29 November, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-6

                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                IA NO. GA/1/2022
                                  In EC/87/2021

                J. D. ELECTRICAL PRODUCTS PRIVATE LIMITED
                                    Vs
                             PURBACHAL UDYOG


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 29th November, 2023.
                                                                         Appearance:
                                                     Mr. Satadeep Bhattacharya, Adv.
                                                     Mr. Saptarshi Bhattacharya, Adv.
                                                     Mr. Subhankar Chakraborty, Adv.
                                                               ...for the award-holder

                                                                      Ms. Pooja Sah, Adv.
                                                               ...for the judgment-debtor


        The Court:- A Report of the Registrar, Original Side of this Court dated

23rd November, 2023 records that the Facilitation Council has submitted a

letter on the same date, i.e., on 23rd November, 2023, in compliance of the

order dated 10th October, 2023 whereby the counsel has sent the entire set of

documents in relation to the reference made by the buyer/respondent before

this Court.

The documents, however, have not been circulated amongst the parties.

List this matter on 12th December, 2023.

Both the parties shall have the liberty of inspection of the documents in

the meantime.

(MOUSHUMI BHATTACHARYA, J.)

bp.