Michigan Engineers Pvt. Ltd vs Senbo Engineering Limited
2023 Latest Caselaw 3223 Cal/2

Calcutta High Court

Michigan Engineers Pvt. Ltd vs Senbo Engineering Limited on 28 November, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-16

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/76/2017

                        MICHIGAN ENGINEERS PVT. LTD.
                                    VS
                         SENBO ENGINEERING LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th November, 2023.

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. D. K. Sarkar, Adv.

Ms. A. Daga, Adv.

Mr. J. Roy, Adv.

The Court : There has been no compliance with the order dated 18th

October, 2023.

A competent and authorized representative of the judgment-debtor is

directed to be present in Court on the returnable date.

An adjournment is sought for on behalf of the judgment-debtor to comply

with the directions dated 18th October, 2023.

Let this matter appear for further hearing on 5th December, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag