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Manoj Kumar Todi vs M/S Bichitra & Ors
2023 Latest Caselaw 3213 Cal/2

Citation : 2023 Latest Caselaw 3213 Cal/2
Judgement Date : 24 November, 2023

Calcutta High Court

Manoj Kumar Todi vs M/S Bichitra & Ors on 24 November, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-12

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                                EC/229/2015

                            MANOJ KUMAR TODI
                                    VS
                            M/S BICHITRA & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th November, 2023.

Appearance:

Mr. Arif Ali, Adv.

Mr. Vivek Kumar, Adv.

Ms. Muskan. Bangani, Adv.

Mr. Jai Kumar Surana, Adv.

Mr. Aasish. Chowdhury, Adv.

The Court: At the suggestion of both the parties, list this matter on

29th November, 2023.

In the meantime, the judgment debtor is directed to take necessary

instruction in respect of a revised schedule for re-payment.

(RAVI KRISHAN KAPUR, J.)

S.De

 
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