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Dhendai Tea And Industries Pvt. Ltd. And ... vs Sanjay Kanoi And Ors
2023 Latest Caselaw 3201 Cal/2

Citation : 2023 Latest Caselaw 3201 Cal/2
Judgement Date : 24 November, 2023

Calcutta High Court

Dhendai Tea And Industries Pvt. Ltd. And ... vs Sanjay Kanoi And Ors on 24 November, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-317

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 EC/49/2019
        IA NO: GA/6/2020, GA/7/2020(Old No:GA/197/2020), GA/8/2020(Old
                               No:GA/198/2020

               DHENDAI TEA AND INDUSTRIES PVT. LTD. AND ORS.
                                   VS
                          SANJAY KANOI AND ORS.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th November, 2023.

Appearance:

Mr. Zeeshan Haque, Adv.

Mr. A.K. Awasthi, Adv.

Mr. Ishaan Saha, Adv.

The Court: The judgment-debtors are represented.

Let this appear on 18 December, 2023.

In the meantime, the judgment-debtors are directed to serve a notice on

the decree-holder and the Advocates appearing on their behalf who are

requested to ensure representation.

(RAVI KRISHAN KAPUR, J.)

s.pal

 
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