Nirmal Kumar Das Also Known As ... vs The Kolkata Municipal ...
2023 Latest Caselaw 3172 Cal/2

                                                                          OD-1
                                APOT/21/2023
                                    WITH
                                 WPO/7/2023

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE

              NIRMAL KUMAR DAS ALSO KNOWN AS NIRMAL DAS
                                  Vs.
               THE KOLKATA MUNICIPAL CORPORATION & ORS.

BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE APURBA SINHA RAY Date : November 18, 2023.

The Court: By our judgment and order dated August 21, 2023,

whereby we had disposed of APOT/21/2023 along with connected

applications, we had called for a report from the Commissioner, Kolkata

Municipal Corporation, clarifying the issues mentioned in paragraph 15

of that judgment. Such report has been filed by the Commissioner, KMC,

signed by him on September 27, 2023.

We have perused the report. Let the report be kept with the records.

For the time being we are satisfied that the action taken by KMC

authorities against the errant officers, who neglected to discharge their duties

honestly and sincerely. Let this chapter be closed for the time being

(ARIJIT BANERJEE, J.)

(APURBA SINHA RAY, J.) dg