Kotak Mahindra Bank Limited vs Ran Vijay Singh And Ors
2023 Latest Caselaw 3147 Cal/2

OD-5
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/301/2020

                      KOTAK MAHINDRA BANK LIMITED
                                   VS
                        RAN VIJAY SINGH AND ORS.

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th November, 2023.

Appearance:

Ms. S. Das, Adv.

The Court:- The report of the Deputy Sheriff of Calcutta dated 17th

November, 2023 reflects that no communication has been received from the

concerned police station.

The warrants of arrest are, accordingly, extended for a period of nine

weeks from date.

The concerned Officer-in-Charge of the police station in Uttar Pradesh

shall file a report on the whereabouts of the judgment debtor nos.1, and 2.

List this matter on 19th January, 2024.

(MOUSHUMI BHATTACHARYA, J.)

kc