Citation : 2023 Latest Caselaw 3142 Cal/2
Judgement Date : 17 November, 2023
OD-10
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/364/2021
JASPAL SINGH CHANDHOK
VS
SRI GOBIN CHAND SEAL
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 17th November, 2023.
Appearance:
Ms. Somali Mukhopadhyay, Adv.
Ms. Akansha Chopra, Adv. ...for the decree-holder
Mr. Anirban Kar, Adv.
Mr. Munshi Ashiq Elahi, Adv. ...for the judgment-debtor
The Court:- The Court is informed that a co-ordinate Bench would have
determination of this matter.
EC/364/2021 is, accordingly, released from my list for want of
determination.
(MOUSHUMI BHATTACHARYA, J.)
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