Mantri Enterprises Private ... vs Surendra Singh Bengani
2023 Latest Caselaw 3141 Cal/2

OD-8
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                              EC/31/2023
                   MANTRI ENTERPRISES PRIVATE LIMITED
                                  VS
                       SURENDRA SINGH BENGANI

  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th November, 2023.

Appearance:

Mr. Nirmalya Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

Ms. Priyanka Dhar, Adv.

...for the decree-holder

Mr. Virendra Singh Bengani, Adv.

...for the judgment-debtor

The Court:- List this matter on 1st December, 2023, as prayed for on

behalf of the judgment-debtor.

Learned counsel appearing for the decree-holder will find out in the

meantime whether this Court continues to have determination in this matter.

(MOUSHUMI BHATTACHARYA, J.)

kc.