Kotak Mahindra Bank Ltd vs Saumya Mining Limited And Anr
2023 Latest Caselaw 3139 Cal/2

OD-1
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/174/2020
                         IA NO: GA/1/2021, GA/2/2022


                        KOTAK MAHINDRA BANK LTD.
                                   VS
                      SAUMYA MINING LIMITED AND ANR.

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th November, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. Shreyashee Das, Adv.

Mr. Himanshu Bhawsinghka, Adv.

Mr. Rohan Kr. Thakur, Adv.

...for the award-holder

Mr. Rohit Das, Adv.

Ms. Kishwar Rahaman, Adv.

Mr. Divyajyoti Tekriwal, Adv.

...for the award-debtors

The Court:- The award-debtor no.2, namely, Mr. Ashok Jain, will

continue on 24th November, 2023. The award-debtor no.2 will produce the

second request, if any, for NOC from Reliance and the original of the received

FIR copy which has been filed in the Court on the next day.

Copies of the Bank statements and the documents related to the property

as filed by the judgment-debtor no.2 are taken on record. Copies of the

documents will be circulated to the petitioner/award-holder in the course of

the day.

(MOUSHUMI BHATTACHARYA, J.)

bp.