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Company Limited vs Aloke Das & Anr
2023 Latest Caselaw 3136 Cal/2

Citation : 2023 Latest Caselaw 3136 Cal/2
Judgement Date : 17 November, 2023

Calcutta High Court
Company Limited vs Aloke Das & Anr on 17 November, 2023
OD-8

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/563/2018
                    IA NO: GA/1/2020(Old No:GA/403/2020)

                 CHOLAMANDALAM INVESTMENT AND FINANCE
                           COMPANY LIMITED
                                  VS
                           ALOKE DAS & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th November, 2023.

Appearance:

Mr. H. Bhawsinghru, Adv.

Ms. S. Das, Adv.

Mr. R. K. Thakur, Adv.

Mr. F. Ghaffar, Adv.

The Court: Prima facie, there has been violation of the order dated 17th

October, 2023.

Liberty is granted to the award holder to initiate proceeding for

contempt against the judgment debtor.

Let this matter appear on 28th November, 2023.

(RAVI KRISHAN KAPUR, J.)

S.De

 
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