Citation : 2023 Latest Caselaw 3129 Cal/2
Judgement Date : 16 November, 2023
OD-10
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/2/2023
In EC/190/2023
RAVI SANEI
Vs
RAJESH SANEI AND ORS
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 16th November, 2023.
Appearance:
Ms. Arunima Lala, Adv. Ms. Rajarshee Dutta, Adv. ...for the decree-holder
Ms. Noelle Banerjee, Adv. ...for the judgment-debtors
The Court:- List this matter on 17th November, 2023 as prayed for.
(MOUSHUMI BHATTACHARYA, J.)
T.O.
AR(CR)
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