Engineers Ltd vs State Of West Bengal
2023 Latest Caselaw 3127 Cal/2

OD-12

                                   ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/161/2023

                         M/S RAJPATH CONTRACTORS AND
                                ENGINEERS LTD
                                      VS
                             STATE OF WEST BENGAL


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th November, 2023.

Appearance:

Mr. Priyankar Saha, Adv. Ms. Srijani Mukherjee, Adv.

...for the decree-holder

Mr. Arindam Mondal, Adv. ...for the judgment-debtor

The Court:- List this matter on 17th November, 2023 as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

AR (CR)