Known As Lmj International Ltd vs Sarat Chatterjee And Co Vsp ...
2023 Latest Caselaw 3126 Cal/2

OD-13

                                   ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/300/2023

                          SRI MUNISUVRATA AGRI
                     INTERNATIONAL LIMITED FORMERLY
                     KNOWN AS LMJ INTERNATIONAL LTD
                                   VS
           SARAT CHATTERJEE AND CO VSP PRIVATE LIMITED AND ORS

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th November, 2023.

Appearance:

Mr. S.N. Mitra, Sr. Adv.

Mr. Ankan Rai, Adv.

Mr. Tilak Kr. Bose, Sr. Adv.

Mr. Reetobroto Kr. Mitra, Adv. Mr. Pradip Kr. Sarawagi, Adv.

Ms. Suchismita Ghosh, Adv.

The Court:- The compliance Report, which was directed to be filed by the

order dated 16th October, 2023, is placed before the Court.

Paragraph 3 of the compliance Report states that the judgment debtor

no. 1 will furnish the remaining 50% of the bank guarantee within 28th

November, 2023 in pursuance of the judgment dated 1st September, 2023 as

modified by the order dated 18th October, 2023.

List this matter on 30th November, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

AR (CR)