Kotak Mahindra Bank Ltd vs Bhuteswar Plastics Pvt. Ltd. & Ors
2023 Latest Caselaw 3124 Cal/2

O-253
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                  EC/24/2015
                     IA NO: GA/1/2017(Old No:GA/2323/2017)


                         KOTAK MAHINDRA BANK LTD.
                                    VS
                     BHUTESWAR PLASTICS PVT. LTD. & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. Himanshu Bhawsingka, Adv.

Mr. R.K. Thakur, Adv.

The Court : None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf even in the second call.

As a last chance, let this matter appear in the Monthly List of December,

2023. The judgment debtors are directed to be present on the returnable date.

The decree holder is also directed to serve a notice on the judgment debtor as

well as the Advocate appearing on their behalf.

(RAVI KRISHAN KAPUR, J.)

SK.