Indusind Bank Limited vs Rachna Jaiswal & Anr
2023 Latest Caselaw 3119 Cal/2

O-280


                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/397/2016

                            INDUSIND BANK LIMITED
                                     VS
                            RACHNA JAISWAL & ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

The Court: Affidavit of Service filed by the award holder be kept with the

records.

The judgment debtor undertakes to be present on the returnable date.

The matter is fixed for examination.

Let this matter appear on 7 December, 2023 under the heading "For

Examination of Judgment Debtors".

(RAVI KRISHAN KAPUR, J.)

SK.