Encore Asset Reconstruction ... vs Manas Roy & Ors
2023 Latest Caselaw 3112 Cal/2

O-300


                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/294/2018

             ENCORE ASSET RECONSTRUCTION COMPANY (P) LTD
                                 VS
                          MANAS ROY & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for petitioner.

The Court: At the instance of the award holder, let this matter appear on

7 December, 2023.

In the meantime, the award holder is directed to serve a notice on the

judgment debtor as well as the Advocate who are appearing on their behalf.

The judgment debtor is directed to be present for examination on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.