Aditya Birla Finance Limited vs Kgn Industries & Ors
2023 Latest Caselaw 1222 Cal/2

ODC Unlisted

                                ORDER SHEET
                                 EC/385/2022
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                            COMMERCIAL DIVISION

                          ADITYA BIRLA FINANCE LIMITED
                                       VS
                             KGN INDUSTRIES & ORS.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 18th May, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett, Adv.

...for the petitioner

Mr. Anjan Banerjee, Adv.

Mr. Sourav Paul, Adv.

Mr. Javed Majid, Adv.

...for the judgment-debtor no.3

The Court: Md. Nasim has surrendered in Court today. He has deposed

and submitted that he shall file his affidavit of assets in Form No.16 A,

Appendix-E of the Code of Civil Procedure, 1908 within a period of eight weeks.

Accordingly, he is directed to file the affidavit of assets within a period of

eight weeks from date.

Md. Nasim is discharged from the custody of this Court and warrant of

arrest is kept in abeyance for the time being.

Matter to appear on 27th July, 2023 for examination of the judgment-

debtors. He is directed to be present on that date.

(SHEKHAR B. SARAF, J.)

B.Pal