State Of West Bengal vs Sarathi Rani Mallick @ Mondal ...
2023 Latest Caselaw 2213 Cal

Citation : 2023 Latest Caselaw 2213 Cal
Judgement Date : 31 March, 2023

Calcutta High Court (Appellete Side)

State Of West Bengal vs Sarathi Rani Mallick @ Mondal ... on 31 March, 2023

31.03.2023
 rpan/19-22
                                   FAT 393 of 2018
                                State of West Bengal
                                      - Versus -
                       Sarathi Rani Mallick @ Mondal (deceased)
                   represented by Goutam Kumar Mallick & Others
                                         With
                                    COT 16 of 2019
                        Sarathi Rani Mallick @ Mondal (deceased)
                   represented by Goutam Kumar Mallick & Others
                                      - Versus -
                                State of West Bengal
                                         With
                                    COT 15 of 2019
                       Bimal Kumar Mallick @ Mondal (deceased)
                    represented by Goutam Kumar Mallick & Others
                                      - Versus -
                                State of West Bengal
                                        With
                                  FAT 395 of 2018
                           State of West Bengal & Others
                                     - Versus -
                       Bimal Kumar Mallick @ Mondal (deceased)
                     represented by Goutam Kumar Mallick & Others

                       Mr. Chandi Charan De,
                       Mr. Rabindra Narayan Dutta,
                       Mr. Hare Krishna Halder
                                     ... for the Appellant(s)
                                        in FAT 393 and 395 of 2018
                                                 &
                                       for the Respondent/State

in COT 15 and 16 of 2019.

Mr. Debayan Bera, Mr. Sakti Prasad Chakrabarti ... for the Respondents in FAT 393 and 395 of 2018 & for the cross-objectors in COT 15 and 16 of 2019.

The learned advocates appearing for the

respective parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)