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Sunil Bharti Mittal & Anr vs The State Of West Bengal & Anr
2023 Latest Caselaw 2001 Cal

Citation : 2023 Latest Caselaw 2001 Cal
Judgement Date : 24 March, 2023

Calcutta High Court (Appellete Side)
Sunil Bharti Mittal & Anr vs The State Of West Bengal & Anr on 24 March, 2023

24.03.2023

Court No.35

CRR 48 of 2016 D.Hira

Sunil Bharti Mittal & Anr.

Vs.

The State of West Bengal & Anr.

Mr. Sabyasachi Banerjee, Mr. Ayan Bhattacharjee, Mr. Anand Keshri, Mr. Arindam Chandra, Mr. Atish Ghosh, Ms. Sumana Biswas, Ms. Antara Dey.

... for the petitioners

Mr. P.K. Dutta, Mr. N. Dhali.

... for the State

Let the matter be reserved for judgment.

---x---

RAI Digitally signed by RAI CHATTOPAD CHATTOPADHYAY Date: 2023.03.24 HYAY 15:44:14 +05'30'

(Rai Chattopadhyay, J.)

 
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