Calcutta High Court (Appellete Side)
Mostafa Jahangir Biswas vs The State Of West Bengal & Ors on 2 March, 2023
99-111 02.03.2023 WPA 17294 OF 2022
Sc Ct. no.22
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Mostafa Jahangir Biswas
Vs.
The State of West Bengal & Ors.
with
WPA 10075 OF 2022
with
IA NO: CAN 1 OF 2022
Saimuddin Sk
Vs
State of West Bengal And Ors.
with
WPA 10076 OF 2022
with
IA NO: CAN 1 OF 2022
-------
Jiarul Hoque
Vs
State of West Bengal And Ors.
with
WPA 10080 OF 2022
with
IA NO: CAN 1 OF 2022
-----
Rahul
Vs
State of West Bengal And Ors.
with
WPA 18582 OF 2022
------
Ranajit Kr. Sarkar
Vs
State of West Bengal And Ors.
with
WPA 18583 OF 2022
---------
Nitish Kumar Das
Vs
State of West Bengal And Ors.
with
WPA 18592 OF 2022
------
Debasis Saha
Vs
State of West Bengal And Ors.
with
WPA 18594 OF 2022
-------
Debasish Mandal
Vs
State of West Bengal And Ors.
with
WPA 19418 OF 2022
-------
Sk Abbas Ali And Anr
Vs
State Of West Bengal And Ors.
With
WPA 19929 OF 2022
with
I.A. No. CAN 1 OF 2022
---------
Md. Mehedi Hasan
Vs.
The State of West Bengal & Ors.
with
WPA 20291 OF 2022
-------
Shibu Kundu
Vs
State of West Bengal And Ors.
with
WPA 22607 OF 2022
---------
Sudipta Dey
Vs.
State of West Bengal & Ors.
with
WPA 9245 OF 2022
with
IA NO: CAN 1 OF 2022
-------
Md Samim Akhtar Khan
Vs
State of West Bengal And Ors.
Mr. Ali Ahsan Alamgir
Ms. Soma Mal
Mr. June Modak.
.... For the Petitioners
in
WPA 17294 of 2022
WPA 19929 of 2022
WPA 10075 of 2022
WPA 10076 of 2022
WPA 10080 of 2022
WPA 18582 of 2022
WPA 18583 of 2022
WPA 18592 of 2022
WPA 18594 of 2022
WPA 20291 of 2022
WPA 22607 of 2022
WPA 9245 of 2022
Mr. Firdous Samim
Ms. Gopa Biswas
Ms. Payel Shome.
....For the Petitioner in
WPA 19418 of 2022
Mr. Firdous Samim
Ms. Gopa Biswas
....For the Applicants in
WPA 10075 of 2022
WPA 10076 of 2022
WPA 10080 of 2022
WPA 9245 of 2022
Mr. Biswabrata Basu Mallick
Mr. Sayan Ganguly.
.... For the State in
WPA 10075 of 2022
WPA 19929 of 2022
WPA 10076 of 2022
Ms. Sipra Majumdar
Ms. Sangeeta Roy.
.... For the State in
WPA 10075 of 2022
Mr. Swapan Banerjee
Mr. Saugata Mitra.
.....For the State in
WPA 18582 of 2022
Mr. Bhaskar Prasad Vaisya
Mr. Ranjan Saha.
....For the State in
WPA 19418 of 2022
Ms. Chaitali Bhattacharya
Mr. Suvendu Roy Chowdhury.
....For the State in
WPA 20291 of 2022
Mr. Arindam Chattopadhyay
Ms. Lipika Chatterjee.
....For the State in
WPA 17294 of 2022
WPA 9245 of 2022
Mr. Sirsanya Bandopadhyay
Ms. Tapati Samanta.
....For the State in
WPA 10080 of 2022
Md. Galib
Mr. Sutanu Chakrabarti.
...For the State in
WPA 18592 of 2022
WPA 22607 of 2022
Mr. Prosenjit Mukherjee
Ms. Madhurima Sarkar.
.... For the Madrasah
Service Commission
in all writ petitions
The issues involved in these writ petitions as would
be evident from the previous orders are of extreme
importance concerning the selection process arising out
of 6th SLST, 2013 for the subject Physical Education.
After hearing the parties this Court had started
dictating the judgment in the open Court. In the midst of
such dictation Mr. Firdous Samim, learned counsel
appearing for the petitioners in WPA 19418 of 2022 and
WPA 10075 of 2022, WPA 10076 of 2022, WPA 10080
of 2022, and WPA 9245 of 2022 wished to rely upon
three judgments, two of which are of coordinate Bench of
this Court and one of which is of the Hon'ble Supreme
Court to support the case of the petitioners.
Considering the importance involved in the issue in
these writ petitions, Mr. Samim, learned counsel was
allowed to develop his argument in his own way and has
been continuing with his submissions.
ACO On the joint prayer of the learned counsel for the
appearing parties before this Court, this series of writ
petitions is fixed for further consideration under the
heading "Motion (Top)" on March 9, 2023 when WPA
19418 of 2022 shall be considered first since the same
is under consideration.
A copy of this order be placed in the records of each
of these writ petitions.
(Aniruddha Roy, J.)
