Malcom Muncif vs Maganmal Sethia
2023 Latest Caselaw 1453 Cal/2

                                                                            OD-2
                             APOT/60/2023
                              EC/135/2018
                            IA NO.GA/1/2023
                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                             ORIGINAL SIDE

                             MALCOM MUNCIF
                                  VS
                            MAGANMAL SETHIA

BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
      AND
The Hon'ble JUSTICE UDAY KUMAR
Date : 21ST JUNE, 2023.
                                                                       Appearance
                                                       Mr. Sanjay Saha, Advocate
                                            Mr. Sailendu Sekhar Bayerd, Advocate
                                                                ...for the Appellant
                                                     Ms. Noelle Banerjee, Advocate
                                                 Mr. Abhidipto Tarafder, Advocate
                                                          Mr. Dipak Dey, Advocate
                                                    Ms. Sreyashi Manna, Advocate
                                                             ... for the Respondent

Ms. Tiana Bhattacharyya, Advocate ...for the Special Officer

The Court: On the prayer of the learned Advocate for the judgment-

debtor, the matter is adjourned till 26th June, 2023.

The report filed by the Special Officer is kept with the record.

Special Officer shall circulate the report amongst the parties in the

meantime.

Special Officer, however, shall retain the keys until further orders.

(SOUMEN SEN, J.)

(UDAY KUMAR, J.)

akg/